Allahabad High Court
Mohd. Suhail Ahmad Khan & Another vs State Of U.P. & Another on 19 January, 2010
Author: Ra°Esh Chandra
Bench: Ra°Esh Chandra
Court No. - 42 Case :- APPLICATION U/S 482 No. - 32913 of 2009 Petitioner :- Mohd. Suhail Ahmad Khan & Another Respondent :- State Of U.P. & Another Petitioner Counsel :- Amit Kumar Dubey Respondent Counsel :- Govt. Advocate Hon'ble Ra°esh Chandra,J.
Put up on 2.2.2010 as fresh as prayed by the learned counsel for the applicants.
Order Date :- 19.1.2010 Naresh