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State of Madhya Pradesh - Section

Section 25 in The M.P. Manoeuvres, Field Firing and Artillery Practice Rules, 1964

25. Repeal.

- The Manoeuvres, Field Firing and Artillery Practice Rules, 1938, in their application to the Mahakoshal region, the Madhya Bharat Manoeuvres, Field Firing and Artillery Practice Rules, 1951 and all other rules corresponding to these rules in force in any region of the State of Madhya Pradesh immediately before the commencement of these rules are hereby repealed :Provided that anything done or any action taken under any of the rules so repealed shall, unless such thing or action is inconsistent with any of the provisions of these rules, be deemed to have been done or taken under the corresponding provisions of these rules.