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Punjab-Haryana High Court

State Of Haryana And Another vs Smt. Sarto Devi And Others on 10 February, 2009

Author: Rajesh Bindal

Bench: Rajesh Bindal

 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                                     R.F.A. No. 46 of 2006 (O&M)


State of Haryana and another
                                                           ....Appellants

                   Versus

Smt. Sarto Devi and others
                                                        ....Respondents

CORAM: Hon'ble Mr. Justice Rajesh Bindal

Present: Mr. Lokesh Sinhal, Addl. A.G., Haryana.

         Mr. Raman Gaur, Advocate, for HUDA.

                   *****

RAJESH BINDAL J For orders see detailed reasons recorded in a separate order of today passed in R.F.A. No. 1 of 2006, State of Haryana and another Vs. Jagbir Singh and others.

(RAJESH BINDAL) JUDGE 10.2.2009 R.S.