Punjab-Haryana High Court
State Of Haryana And Another vs Smt. Sarto Devi And Others on 10 February, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
R.F.A. No. 46 of 2006 (O&M)
State of Haryana and another
....Appellants
Versus
Smt. Sarto Devi and others
....Respondents
CORAM: Hon'ble Mr. Justice Rajesh Bindal
Present: Mr. Lokesh Sinhal, Addl. A.G., Haryana.
Mr. Raman Gaur, Advocate, for HUDA.
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RAJESH BINDAL J For orders see detailed reasons recorded in a separate order of today passed in R.F.A. No. 1 of 2006, State of Haryana and another Vs. Jagbir Singh and others.
(RAJESH BINDAL) JUDGE 10.2.2009 R.S.