Supreme Court - Daily Orders
The C.I.T-Iv, Ahmadabad vs M/S Tarnetar Corporation on 13 August, 2015
ITEM NO.30 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SURAJIT DEY
Civil Appeal No(s). 8121/2013
THE C.I.T-IV, AHMADABAD Appellant(s)
VERSUS
M/S TARNETAR CORPORATION Respondent(s)
Date : 13/08/2015 This appeal was called on for hearing today.
For Appellant(s)
Mr. Naik H.K., Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service is complete but no one has put in appearance. Statement of case on behalf of the appellant is already on record.
Ld. Counsel for the appellant to file affidavit of valuation within two weeks.
Thereafter, Registry to process to list the matter before the Hon'ble Court, as per rules.
(SURAJIT DEY) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2015.08.20 10:19:58 IST Reason: