Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 236A in The Indian Succession Act, 1925 236A. Laying of rules before State Legislature.— Every rule made by the State Government under section 223 and section 236 shall be laid, as soon as it is made, before the State Legislature.
