Section 23(6)(xix) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

(xix)create post of Professor, Reader, Lecturer or other teaching posts as may be proposed by with the prior sanction of the State Government;

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