Madhya Pradesh High Court
Netrapal Singh Yadav Thru Manoj Yadav vs Central Board Of Direct Taxes on 19 December, 2025
Author: Anand Pathak
Bench: Anand Pathak
1 WP-43208-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
WP No. 43208 of 2025
(NETRAPAL SINGH YADAV THRU MANOJ YADAV Vs CENTRAL BOARD OF DIRECT TAXES AND OTHERS
)
Dated : 19-12-2025
Parties through their counsel.
Counsel for the respondents prays for and is granted two weeks' time
to file reply in the matter.
List thereafter.
(ANAND PATHAK) (ANIL VERMA)
JUDGE JUDGE
Anil*
Signature Not Verified
Signed by: ANIL KUMAR
CHAURASIYA
Signing time: 19-12-2025
06:59:34 PM