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State of Jharkhand - Section

Section 69 in Civil Court Rules of the High Court of Judicature at Patna

69.

The peons employed in the service or execution of process in civil courts will draw pay in the scale of [Rs. 70-½-80. [G.L. 4/55, G. L. 1/56] [Refer to 4th P.R.C. for existing pay scales.]