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State of Rajasthan - Section

Section 7 in Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014

7. Effect of orders inconsistent with other enactments.

- Any order made under section 5 shall have effect notwithstanding anything inconsistent therewith contained in any Rajasthan Act other than this Act or any instrument having effect by virtue of any enactment other than this Act.