Section 62A(5)(iii) in The U.P. Factories Rules, 1950

[Cites 0, Cited by 0] [Section 62A(5)] [Section 62A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 62A(5)(iii) in The U.P. Factories Rules, 1950

(iii)Shuts down the heating system of the oven or drier automatically when the concentration in air of the flammable substance in any part of the oven or drier reaches a level of 60 per cent of its lower explosive limit;

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State of Uttar Pradesh - Subsection

Section 62A(5)(iii) in The U.P. Factories Rules, 1950