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State of Tamilnadu - Section

Section 6 in Tamil Nadu State Khadi and Village Industries and Board Regulations, 1961

6. Saving.

- Not withstanding anything contained in regulation 5, any matter not included in the agenda for a meeting of the Board on which the decision of the Board is urgently required may, with the approval of the presiding authority, be placed before the meeting and the Board may consider such matter.