Section 62(11) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002
(11)The Commission shall proceed to hear the parties on the award. The procedure to be followed by the Commission shall be, as far as possible, the same as in the case of hearing before the Commission provided for in Chapter II of these regulations ;Provided that the hearing shall be confined to the objections raised to the award given by the Arbitrator.
