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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in Orissa Public Distribution System (Control) Order, 2008

(2)The fees chargeable in respect of each licence for a period of one year or part thereof for each individual item of PDS commodity shall be as specified below :
  For Wholesaler For Retailer
For issue of licence Rs.5,000.00 Rs.500.00
For renewal of licence Rs.5,000.00 Rs.500.00
For issue of duplicate licence Rs.2,500.00 Rs.250.00