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[Section 70]
[Entire Act]
State of Kerala - Subsection
Section 70(3) in Kerala University of Health Sciences Act, 2010
| (i) | the Pro-Vice-Chancellor | .. | Chairperson; |
| (ii) | two members of the Senate elected by the membersof the Senate from among themselves | .. | Members; |
| (iii) | three members of Governing Council elected bythe members of the Governing Council from among themselves | .. | Members; |
| (iv) | the Registrar | .. | Member Secretary. |