Supreme Court - Daily Orders
Delhi Development Authority vs Skipper Construction on 25 November, 2016
Bench: R.K. Agrawal, R. Banumathi
1
ITEM NO.9 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).21000/1993
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
SKIPPER CONSTRUCTION AND ANR Respondent(s)
(office report for direction )
Date : 25/11/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Ms. Kamini Jaiswal,Adv.
For Respondent(s) Mrs. Pinky Anand, ASG
Mr. S. Wasim A. Qadri, Adv.
Mr. R.K. Rathor, Adv.
Mr. Gaurav Sharma, Adv.
Mr. M.P. Gupta, Adv.
Mr. B.K. Prasad, Adv.
Mr. Mohan Prasad Gupta, Adv.
Mr. Shashank Dewan, Adv.
Dr. Ashwini Kumar, Sr. Adv.
Mr. K.R. Sasiprabhu, Adv.
Mr. Ajay Kumar Jha, Adv.
Ms. Deeptakirti Verma, Adv.
Mr. Mayank Wadhwa, Adv.
Mr. Rameshwar Prasad Goyal,Adv.
Mr. Gurnam Dubey, Adv.
M/s. Legal Options,Adv.
Mr. Anuvrat Sharma,Adv.
Mr. Naresh Kumar,Adv.
Signature Not Verified
Mr. Anip Sachthey,Adv.
Digitally signed by
SONALI SAUND
Date: 2016.11.29
M/s Suresh A. Shroff & Co.,Adv.
Mr. Satyendra Kumar,Adv.
13:50:33 IST
Reason:
Mr. Sandeep Bhalla,Adv.
Mr. Brij Bhusan,Adv.
Mr. Irshad Ahmad,Adv.
2
Mr. K. R. Sasiprabhu,Adv.
Mr. Sarad Kumar Singhania,Adv.
Mr. V. K. Verma,Adv.
Mr. Ravindra Kumar,Adv.
Mr. Deeptakirti Verma,Adv.
Mr. Franklin Ceasar Thomas, Adv.
Mr. Chand Qureshi, Adv.
Mr. B. K. Satija,Adv.
Ms. Madhurima Tatia,Adv.
Mr. Nischal Kumar Neeraj,Adv.
Mr. Shiv Kumar Suri,Adv.
Mr. Arun Aggarwal,Adv.
Ms. Shweta Garg,Adv.
Mr. Rajendra Singhvi, Adv.
Mr. K.K.L. Gautam, Adv.
UPON hearing the counsel the Court made the following
O R D E R
It is reported that the Chairman of the Committee Hon'ble Mr. Justice S.K. Mahajan has expired. In this view of the matter, we appoint Hon'ble Mr. Justice Man Mohan Sarin, retired Judge, Delhi High Court to act as the Chairman on the same terms and conditions. The report submitted by Hon'ble Mr. Justice S.K. Mahajan is taken on record.
(ASHA SUNDRIYAL) (CHANDER BALA)
COURT MASTER COURT MASTER