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State of Rajasthan - Section

Section 3 in Rajasthan Animal Diseases Rules, 1960

3. Marking of Animals.

- All animals inspected, detained or vaccinated at a quarantine station under section 7, shall be liable to be marked by branding the letter DC on the left hand quarter, The last two digits of the calendar year in which such marking is done shall also be branded after the letter 'DC'. A fee of 10 naya paise per animal shall be payable for such marking.