Section 26 in Karnataka State Open University Act, 1992
26. Annual report.
(1)The annual report of the University shall be prepared under the directions of the Board of Management which shall include among other matters, the steps taken by the University towards the fulfillments of its objects.(2)The annual report so prepared shall be submitted to the Chancellor on or before such date as may be prescribed by the Statutes.(3)A copy of the annual report, so prepared under sub-section (1) shall, also be submitted to the State Government which shall as soon as may be, cause the same to be laid before both the Houses of the Legislature.
