Supreme Court - Daily Orders
Shriram Manohar Bande vs Uktranti Mandal on 18 May, 2023
Bench: Krishna Murari, Sanjay Kumar
ITEM NO.26 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.21401/2022
(Arising out of impugned final judgment and order dated 02-05-2022
in WP No. 1976/2019 passed by the High Court of Judicature at
Bombay At Nagpur)
SHRIRAM MANOHAR BANDE Petitioner(s)
VERSUS
UKTRANTI MANDAL & ORS. Respondent(s)
(IA No. 164987/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 164988/2022 - EXEMPTION FROM FILING O.T.) Date : 18-05-2023 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI HON'BLE MR. JUSTICE SANJAY KUMAR For Petitioner(s) Mr. Anant Agarwal, Adv.
Ms. Sweta Rani, AOR For Respondent(s) Mr. Satyajit A Desai, Adv.
Mr. Siddharth Gautam, Adv. Mr. Abhinav K. Mutyalwar, Adv. Mr. Gajanan N Tirthkar, Adv. Mr. Vijay Raj Singh Chouhan, Adv. Mr. Yougant Dhillon, Adv.
Ms. Anagha S. Desai, AOR Mr. Yatin M.jagtap, Adv.
Mr. Siddharth Dharmadhikari, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
UPON hearing the counsel the Court made the following O R D E R In view of the letter circulated by the learned counsel for Signature Not Verified the respondent nos.1 & 2, the matter is adjourned for two weeks.Digitally signed by Nisha Khulbey Date: 2023.05.18 16:49:27 IST Reason:
(KRITIKA TIWARI) (BEENA JOLLY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)