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State of Punjab - Section

Section 35 in The Punjab Entertainments Duty Rules, 1956

35. Admission by mechanical contrivance.

- No person shall in any circumstances be admitted by any mechanical contrivance save on payment of the price of admission inclusive of duty. Such price inclusive of duty shall be shown in a conspicuous position on or near the mechanical contrivance, the fact that the price is inclusive of duty shall also be stated clearly.