Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Jammu-Kashmir - Subsection Section 68(5) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018 (5)The officers and employees provided to the State Commissioner shall discharge his functions under the general superintendence and control of the State Commissioner.
