Delhi High Court - Orders
Bhadra International (India) Pvt. Ltd. ... vs Airports Authority Of India & Anr on 19 November, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~2-7 & 10-13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 334/2018
BHADRA INTERNATIONAL (INDIA)
PVT. LTD. & ORS. .....Petitioners
Through: Mr. Ashish Mohan, Senior Advocate
with Mr. Akshit Mago & Mr. Auritro
Mukherjee, Advocates.
versus
AIRPORTS AUTHORITY OF INDIA
& ANR. .....Respondents
Through: Mr. Parag Tripathi, Senior Advocate
with Ms. Sonal Singh, Ms. Sukanya
Lal, Mr. Anmol Adhrit & Mr.
Aparajito Sen, Advocates.
3
+ O.M.P.(I) (COMM.) 335/2018 with CCP(O) 55/2022, I.A.
5009/2022, I.A. 12780/2022 and I.A. 6526/2023
BHADRA INTERNATIONAL (INDIA)
PVT. LTD. & ORS. .....Petitioners
Through: Mr. Ashish Mohan, Senior Advocate
with Mr. Akshit Mago & Mr. Auritro
Mukherjee, Advocates.
versus
AIRPORTS AUTHORITY OF INDIA & ORS. .....Respondents
Through: Mr. Parag Tripathi, Senior Advocate
with Ms. Sonal Singh, Ms. Sukanya
Lal, Mr. Anmol Adhrit & Mr.
Aparajito Sen, Advocates.
4
O.M.P.(I) (COMM.) 334/2018 & connected matters Page 1 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/11/2025 at 22:00:18
+ O.M.P.(I) (COMM.) 378/2018 with CCP(O) 15/2021, CCP(O)
30/2023, I.A. 11214/2020 and I.A. 5658/2021
BHADRA INTERNATIONAL (INDIA)
& ORS. .....Petitioners
Through: Mr. Ashish Mohan, Senior Advocate
with Mr. Akshit Mago & Mr. Auritro
Mukherjee, Advocates.
versus
AIRPORTS AUTHORITY OF INDIA .....Respondent
Through: Mr. Parag Tripathi, Senior Advocate
with Ms. Sonal Singh, Ms. Sukanya
Lal, Mr. Anmol Adhrit & Mr.
Aparajito Sen, Advocates.
5
+ O.M.P.(I) (COMM.) 380/2018 with CCP(O) 16/2021, CCP(O)
31/2023, I.A. 11213/2020 and I.A. 5660/2021
BHADRA INTERNATIONAL (INDIA)
PVT. LTD. & ORS. .....Petitioners
Through: Mr. Ashish Mohan, Senior Advocate
with Mr. Akshit Mago & Mr. Auritro
Mukherjee, Advocates.
versus
AIRPORTS AUTHORITY OF INDIA .....Respondent
Through: Mr. Parag Tripathi, Senior Advocate
with Ms. Sonal Singh, Ms. Sukanya
Lal, Mr. Anmol Adhrit & Mr.
Aparajito Sen, Advocates.
6
+ O.M.P.(I) (COMM.) 463/2018 with I.A. 17453/2018
O.M.P.(I) (COMM.) 334/2018 & connected matters Page 2 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/11/2025 at 22:00:18
AIRPORTS AUTHORITY OF INDIA .....Petitioner
Through: Mr. Parag Tripathi, Senior Advocate
with Ms. Sonal Singh, Ms. Sukanya
Lal, Mr. Anmol Adhrit & Mr.
Aparajito Sen, Advocates.
versus
BHADRA INTERNATIONAL (INDIA)
P LTD & ORS .....Respondents
Through: Mr. Ashish Mohan, Senior Advocate
with Mr. Akshit Mago & Mr. Auritro
Mukherjee, Advocates.
7
+ O.M.P.(I) (COMM.) 464/2018 with I.A. 17456/2018
AIRPORTS AUTHORITY OF INDIA .....Petitioner
Through: Mr. Parag Tripathi, Senior Advocate
with Ms. Sonal Singh, Ms. Sukanya
Lal, Mr. Anmol Adhrit & Mr.
Aparajito Sen, Advocates.
versus
BHADRA INTERNATIONAL (INDIA)
PVT LTD & ORS. .....Respondents
Through: Mr. Ashish Mohan, Senior Advocate
with Mr. Akshit Mago & Mr. Auritro
Mukherjee, Advocates.
10
+ O.M.P. (COMM) 414/2018 with I.A. 1834/2022
BHADRA INTERNATIONAL (INDIA) PVT.
LTD. & ORS. .....Petitioners
Through: Mr. Ashish Mohan, Senior Advocate
with Mr. Akshit Mago & Mr. Auritro
Mukherjee, Advocates.
O.M.P.(I) (COMM.) 334/2018 & connected matters Page 3 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/11/2025 at 22:00:18
versus
AIRPORTS AUTHORITY OF INDIA .....Respondent
Through: Mr. Parag Tripathi, Senior Advocate
with Ms. Sonal Singh, Ms. Sukanya
Lal, Mr. Anmol Adhrit & Mr.
Aparajito Sen, Advocates.
11
+ O.M.P. (COMM) 415/2018 with I.A. 31580/2024
BHADRA INTERNATIONAL (INDIA)
PVT. LTD. & ORS. .....Petitioners
Through: Mr. Ashish Mohan, Senior Advocate
with Mr. Akshit Mago & Mr. Auritro
Mukherjee, Advocates.
versus
AIRPORTS AUTHORITY OF INDIA .....Respondent
Through: Mr. Parag Tripathi, Senior Advocate
with Ms. Sonal Singh, Ms. Sukanya
Lal, Mr. Anmol Adhrit & Mr.
Aparajito Sen, Advocates.
12
+ O.M.P. (COMM) 3/2019 with I.A. 76/2019, I.A. 1903/2019, I.A.
1905/2019 and I.A. 13809/2021
AIRPORTS AUTHORITY OF INDIA .....Petitioner
Through: Mr. Parag Tripathi, Senior Advocate
with Ms. Sonal Singh, Ms. Sukanya
Lal, Mr. Anmol Adhrit & Mr.
Aparajito Sen, Advocates.
versus
BHADRA INTERNATIONAL (INDIA)
O.M.P.(I) (COMM.) 334/2018 & connected matters Page 4 of 5
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/11/2025 at 22:00:18
PVT. LTD. & ORS. .....Respondents
Through: Mr. Ashish Mohan, Senior Advocate
with Mr. Akshit Mago & Mr. Auritro
Mukherjee, Advocates.
13
+ O.M.P. (COMM) 4/2019 with I.A. 78/2019, I.A. 1904/2019, I.A.
1906/2019 and I.A. 13803/2021
AIRPORTS AUTHORITY OF INDIA .....Petitioner
Through: Mr. Parag Tripathi, Senior Advocate
with Ms. Sonal Singh, Ms. Sukanya
Lal, Mr. Anmol Adhrit & Mr.
Aparajito Sen, Advocates.
versus
BHADRA INTERNATIONAL (INDIA)
P LTD & ORS. .....Respondents
Through: Mr. Ashish Mohan, Senior Advocate
with Mr. Akshit Mago & Mr. Auritro
Mukherjee, Advocates.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 19.11.2025 At the request of counsel appearing on behalf of Bhadra International (India) Pvt. Ltd., re-notify on 20th January, 2026.
AMIT BANSAL, J NOVEMBER 19, 2025 at O.M.P.(I) (COMM.) 334/2018 & connected matters Page 5 of 5 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/11/2025 at 22:00:18