Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 70 in The Employees' State Insurance (General) Regulations, 1950

70. Employer to furnish further particulars of accident. -Every employer shall furnish to the appropriate office such further information and particulars of an accident and within such time as the said office may, in writing, require.