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[Cites 0, Cited by 0] [Section 121(3)] [Section 121] [Entire Act]

Union of India - Subsection

Section 121(3)(g) in The Mental Healthcare Act, 2017

(g)the salaries and allowances payable to, and the other terms and conditions of service of, the chairperson and other members of the State Authority under sub-section (3) of section 47;