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Allahabad High Court

Raghu Nandan Singh And Others vs District Basic Shiksha Adhikari Basti ... on 15 July, 2010

Bench: R.K. Agrawal, Abhinava Upadhya

Court No. - 32

Case :- SPECIAL APPEAL No. - 661 of 2005

Petitioner :- Raghu Nandan Singh And Others
Respondent :- District Basic Shiksha Adhikari Basti And Others
Petitioner Counsel :- A.K. Shukla,V.B. Khare
Respondent Counsel :- C.S.C.,Satya Prakash

Hon'ble R.K. Agrawal,J.

Hon'ble Abhinava Upadhya,J. Respondents no.1, 2 and 3 are represented by the learned Chief Standing Counsel. Respondent no.4 is represented by Sri Satya Prakash, Advocate. Fresh steps are not required to be taken.

The appeal has already been admitted. List the appeal for hearing in due course. Order Date :- 15.7.2010 SKM