Allahabad High Court
Raghu Nandan Singh And Others vs District Basic Shiksha Adhikari Basti ... on 15 July, 2010
Bench: R.K. Agrawal, Abhinava Upadhya
Court No. - 32 Case :- SPECIAL APPEAL No. - 661 of 2005 Petitioner :- Raghu Nandan Singh And Others Respondent :- District Basic Shiksha Adhikari Basti And Others Petitioner Counsel :- A.K. Shukla,V.B. Khare Respondent Counsel :- C.S.C.,Satya Prakash Hon'ble R.K. Agrawal,J.
Hon'ble Abhinava Upadhya,J. Respondents no.1, 2 and 3 are represented by the learned Chief Standing Counsel. Respondent no.4 is represented by Sri Satya Prakash, Advocate. Fresh steps are not required to be taken.
The appeal has already been admitted. List the appeal for hearing in due course. Order Date :- 15.7.2010 SKM