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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(1) in Incentives to Industries in Bihar, 1986

(1)All out efforts will be made for development of Khadi and Village and Cottage industries. Through Special Component Schemes and the scheme for the employment of educated youth, a network of village and cottage industries would be established, particularly in the rural areas. Government will welcome the participation of voluntary agencies working in the field of rural development. Initially, 45 blocks will be selected for intensive development of village and cottage industries and their number would increase in subsequent years. Proper co-ordination would be established between the Department of Industries and the Department of Rural Development for the purpose.A high power Co-ordination Committee has been set up under the Chairmanship of the Development Commissioner.This Committee will pay attention to various aspects of cottage and village industries including availability of raw materials/and marketing. Khadi Board will be particularly activised. There will be careful selection of the trades on which they should concentrate. Adequate attention will be given to field work through proper supervision and monitoring.