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Bombay Presidency - Section

Section 26 in Bombay Lotteries (Control and Tax) and Prize Competitions (Tax) Act, 1958

26. Collectors and other officers to act subject to orders of State Government. - The Collectors and all officers duly authorised under section 24 shall exercise the powers and perform the duties conferred and imposed on them by or under this Act in accordance with such orders as the State Government may from time to time make.