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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Sikkim - Subsection

Section 64(3) in Sikkim Co-Operative Societies Act, 1978

(3)The person auditing the accounts of a society shall have free access to the books, accounts, papers, vouchers, stock and other property of such society and shall be allowed to verify its cash balance and securities,