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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(4)(d) in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

(d)adequate supply of fertilizers to co-operative societies and arrangements for expeditious delivery to loanees, despatch of the triplicate copies of the permits to respective Tahasildars along with demand lists and maintenance of proper account by the societies.