Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Goa - Subsection Section 31(2) in The Goa, Daman And Diu Reorganisation Act, 1987 (2)The President or, as the case may be, the Governor of Goa shall make separate orders under sub-section (1) in respect of periods failing in different financial years.
