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State of Uttar Pradesh - Section

Section 16 in United Provinces Medical Act, 1917

16. Orders by Council for maintenance of register.

(1)The Council shall, as soon as conveniently may be after the commencement of this Act, and from time to time as occasion may require, make orders for regulating the maintenance of the register of medical practitioners.
(2)The said register shall be kept in such form as may be prescribed by rule made under section 34 (2) (b).