Gujarat High Court
Mohmad Said Alias Baba Primus S/O Abdul ... vs State Of Gujarat on 9 September, 2020
Author: A.J.Desai
Bench: A.J.Desai
C/SCA/11062/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO.11062 of 2020
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MOHMAD SAID ALIAS BABA PRIMUS S/O ABDUL HAKIM SHAIKH
(PRIMUSVALA)
Versus
STATE OF GUJARAT
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Appearance :
K T BELADIYA for the Petitioner.
MR TRUPESH KATHIRIYA, AGP ON ADVANCE COPY SERVED TO
GOVERNMENT PLEADER for the Respondents.
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CORAM :HONOURABLE MR. JUSTICE A.J.DESAI
Date : 09/09/2020
ORAL ORDER
RULE. Learned AGP waives service of notice of Rule on behalf of respondents.
Registry is directed to list this matter for final hearing in seriatim considering the actual date of detention.
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