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Gujarat High Court

Mohmad Said Alias Baba Primus S/O Abdul ... vs State Of Gujarat on 9 September, 2020

Author: A.J.Desai

Bench: A.J.Desai

            C/SCA/11062/2020                                  ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO.11062 of 2020

==========================================================
      MOHMAD SAID ALIAS BABA PRIMUS S/O ABDUL HAKIM SHAIKH
                          (PRIMUSVALA)
                              Versus
                       STATE OF GUJARAT
==========================================================
Appearance :
K T BELADIYA for the Petitioner.
MR TRUPESH KATHIRIYA, AGP ON ADVANCE COPY SERVED TO
GOVERNMENT PLEADER for the Respondents.
==========================================================

            CORAM :HONOURABLE MR. JUSTICE A.J.DESAI

                               Date : 09/09/2020
                                ORAL ORDER

RULE. Learned AGP waives service of notice of Rule on behalf of respondents.

Registry is directed to list this matter for final hearing in seriatim considering the actual date of detention.

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