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[Cites 0, Cited by 0] [Section 253(3)] [Section 253] [Entire Act]

State of Gujarat - Subsection

Section 253(3)(j) in The Gujarat Provincial Municipal Corporations Act, 1949

(j)to construct in a wall adjoining any street or land not vested in the owner of the wall, a door opening on such street or land, and each of the above operations shall be deemed to be the erection of a new building for the purposes of this Chapter.