Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of West Bengal - Subsection Section 21(v) in The Kalyani University Act, 1981 (v)to direct the inspection of University libraries, University laboratories, [University workshops,] [Words inserted by W.E. Act 12 of 1995.] University museums, Halls and Hostels;
