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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Andhra Pradesh - Subsection

Section 38(1) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(1)Every elector who seeks a ballot paper for the purpose of voting at a polling station shall before receiving such paper, allow;
(a)the Inspection of his left fore-finger by the polling officer; and
(b)and Indelible ink mark to be put on his left fore-finger.