Section 12(4) in Karnataka Universities of Agricultural Sciences Act, 1963
(4)The term of office of the Vice-Chancellor shall be for a period of three years extensible by order of the Chancellor on the recommendation of the Board to a term not exceeding in the aggregate six months, if on any occasion such extension is considered necessary and for reasons to be specified in such order:Provided that,-(a)the Vice-Chancellor may, by writing under his hand addressed to the Chancellor, and after giving three months' notice, resign his office; or(b)the Vice-Chancellor may be removed from his office in the manner provided in sub-section (5).
