Section 2(m) in The Goa, Daman and Diu Land Revenue (Disposal of Government Lands) Rules, 1971
(m)"serving member of the armed forces" means a member of the armed forces of the Union, and includes a person who was such member at the time of the Chinese action in 1962 or the Indo-Pak conflict in 1965 and was killed or reported missing in such action or conflict:
