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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Mizoram - Subsection

Section 33(1)(f) in Mizoram (Land Revenue) Act, 2013

(f)that the land has been acquired by the Government for any purpose according to the provisions of any law in force for the time being relating to acquisition of the land in public interest, or