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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(b) in Rules for the Grant of Recognition and Aid to Elementary Schools

(b)Recognition shall be granted from the date of the opening of the school or of the additional class, or from the date of the application, if the application is made more than three months after the date of the opening of the school or of the additional class.