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Supreme Court - Daily Orders

Mathew Varghese vs M.Amritha Kumar . on 5 December, 2014

Bench: Fakkir Mohamed Ibrahim Kalifulla, Abhay Manohar Sapre

  IA Nos. 17-19 IN ca Nos. 1927-1929 of 2014


  ITEM NO.1                                       COURT NO.7                 SECTION XIA

                                 S U P R E M E C O U R T O F             I N D I A
                                         RECORD OF PROCEEDINGS

                                            I.A. Nos.17-19/2014
                                                     in
                                    Civil Appeal Nos. 1927-1929/2014

  MATHEW VARGHESE                                                              Appellant(s)

                                                          VERSUS

  M.AMRITHA KUMAR & ORS.                                                       Respondent(s)

  (Application under Order XVIII Rule 5 of SCR 1966 against
  Registrar's order dated 02.07.2014 and office report)


  Date : 05/12/2014 These applications were called on for hearing today.


  CORAM :
                         HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


  For Appellant(s)                             Mr. Param K. Mishra, Adv.
                                               Mr. Krishnan Mishra, Adv.
                                               Ms. Sharmila Upadhyay, Adv.

                                               Mr. Abir Phukan, Adv.
                                               Mr. A. Raghunath, A.O.R.

  For Applicant (s)                            Mr. Dhruv Mehta, Sr. Adv.
                                               Mr. Himanshu Munshi, Adv.
                                               Mr. Durga Dutt, Adv.

  For Respondent(s)
                                               Mr. K. Prabhakaran, A.O.R.

  For RR 8                                     Mr. K. Vijayan, Adv.
                                               Mr. K. Rajeev, A.O.R.

  For RR 7                                     Mr. Maninder Singh, A.S.G.
Signature Not Verified
                                               Ms. Sadhana Sandhu, Adv.
                                               Ms. Anil Katiyar, A.O.R.
Digitally signed by
Kalyani Gupta
Date: 2014.12.13
14:09:16 IST
Reason:


                                               Ms. Meena C. R., A.O.R.

                                                                             ...2/-
IA Nos. 17-19 IN ca Nos. 1927-1929 of 2014


                         UPON hearing counsel the Court made the following
                                           O R D E R

Applications are dismissed in terms of the signed order.

[KALYANI GUPTA] [SHARDA KAPOOR] COURT MASTER COURT MASTER [SIGNED ORDER IS PLACED ON THE FILE.] IA Nos. 17-19 IN ca Nos. 1927-1929 of 2014 IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION INTERLOCUTORY APPLICATION NOS. 17-19 OF 2014 IN CIVIL APPEAL NOS.1927-1929 OF 2014 MATEHW VARGHESE ..... APPELLANT VERSUS M. AMRITHA KUMAR AND OTHERS ..... RESPONDENTS AND IN THE MATTER OF:

INDIAN BANK ..... APPLICANT O R D E R Applications are dismissed.
.................................J [FAKKIR MOHAMED IBRAHIM KALIFULLA] ...............................J [ABHAY MANOHAR SAPRE] NEW DELHI DECEMBER 05, 2014.