Supreme Court - Daily Orders
Mathew Varghese vs M.Amritha Kumar . on 5 December, 2014
Bench: Fakkir Mohamed Ibrahim Kalifulla, Abhay Manohar Sapre
IA Nos. 17-19 IN ca Nos. 1927-1929 of 2014
ITEM NO.1 COURT NO.7 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. Nos.17-19/2014
in
Civil Appeal Nos. 1927-1929/2014
MATHEW VARGHESE Appellant(s)
VERSUS
M.AMRITHA KUMAR & ORS. Respondent(s)
(Application under Order XVIII Rule 5 of SCR 1966 against
Registrar's order dated 02.07.2014 and office report)
Date : 05/12/2014 These applications were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Appellant(s) Mr. Param K. Mishra, Adv.
Mr. Krishnan Mishra, Adv.
Ms. Sharmila Upadhyay, Adv.
Mr. Abir Phukan, Adv.
Mr. A. Raghunath, A.O.R.
For Applicant (s) Mr. Dhruv Mehta, Sr. Adv.
Mr. Himanshu Munshi, Adv.
Mr. Durga Dutt, Adv.
For Respondent(s)
Mr. K. Prabhakaran, A.O.R.
For RR 8 Mr. K. Vijayan, Adv.
Mr. K. Rajeev, A.O.R.
For RR 7 Mr. Maninder Singh, A.S.G.
Signature Not Verified
Ms. Sadhana Sandhu, Adv.
Ms. Anil Katiyar, A.O.R.
Digitally signed by
Kalyani Gupta
Date: 2014.12.13
14:09:16 IST
Reason:
Ms. Meena C. R., A.O.R.
...2/-
IA Nos. 17-19 IN ca Nos. 1927-1929 of 2014
UPON hearing counsel the Court made the following
O R D E R
Applications are dismissed in terms of the signed order.
[KALYANI GUPTA] [SHARDA KAPOOR] COURT MASTER COURT MASTER [SIGNED ORDER IS PLACED ON THE FILE.] IA Nos. 17-19 IN ca Nos. 1927-1929 of 2014 IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION INTERLOCUTORY APPLICATION NOS. 17-19 OF 2014 IN CIVIL APPEAL NOS.1927-1929 OF 2014 MATEHW VARGHESE ..... APPELLANT VERSUS M. AMRITHA KUMAR AND OTHERS ..... RESPONDENTS AND IN THE MATTER OF:
INDIAN BANK ..... APPLICANT O R D E R Applications are dismissed.
.................................J [FAKKIR MOHAMED IBRAHIM KALIFULLA] ...............................J [ABHAY MANOHAR SAPRE] NEW DELHI DECEMBER 05, 2014.