Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27A(3)] [Section 27A] [Entire Act] State of Assam - Subsection Section 27A(3)(i) in Assam Gramdan Act, 1961 (i)to issue such directions and guidance to the Gram Sabhas in exercising powers and discharging functions under this Act,