Supreme Court - Daily Orders
Sethupathy vs Ramar on 16 September, 2019
Bench: Indira Banerjee, B.R. Gavai
ITEM NO.1 COURT NO.15 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 20014/2018
(Arising out of impugned final judgment and order dated 30-06-2017
in CMPMD No. 9219/2016 30-06-2017 in SAMD No. 20676/2016 passed by
the High Court Of Judicature at Madras at Madurai)
SETHUPATHY Petitioner(s)
VERSUS
RAMAR & ORS. Respondent(s)
(IA No. 120642/2019 - CONDONATION OF DELAY IN FILING, IA No.
120643/2019 - CONDONATION OF DELAY IN REFILING, IA No. 120640/2019
- EXEMPTION FROM FILING O.T., IA No. 120639/2019 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 16-09-2019 This matter was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s)
Ms. Neha Singh, Adv.
Mr. Asiathambi MSM, Adv.
Mr. Rakesh K. Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List after one week, as prayed.
(MANISH SETHI) (BEENA JOLLY) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by MANISH SETHI Date: 2019.09.17 17:08:39 IST Reason: