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Supreme Court - Daily Orders

Sethupathy vs Ramar on 16 September, 2019

Bench: Indira Banerjee, B.R. Gavai

     ITEM NO.1                              COURT NO.15                SECTION XII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 20014/2018

     (Arising out of impugned final judgment and order dated 30-06-2017
     in CMPMD No. 9219/2016 30-06-2017 in SAMD No. 20676/2016 passed by
     the High Court Of Judicature at Madras at Madurai)

     SETHUPATHY                                                         Petitioner(s)

                                                    VERSUS

     RAMAR & ORS.                                                       Respondent(s)


     (IA No. 120642/2019 - CONDONATION OF DELAY IN FILING,      IA No.
     120643/2019 - CONDONATION OF DELAY IN REFILING, IA No. 120640/2019
     - EXEMPTION FROM FILING O.T., IA No. 120639/2019 - PERMISSION TO
     FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     Date : 16-09-2019 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MS. JUSTICE INDIRA BANERJEE
                             HON'BLE MR. JUSTICE B.R. GAVAI


     For Petitioner(s)
                                       Ms. Neha Singh, Adv.
                                       Mr. Asiathambi MSM, Adv.
                                       Mr. Rakesh K. Sharma, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List after one week, as prayed.

(MANISH SETHI) (BEENA JOLLY) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by MANISH SETHI Date: 2019.09.17 17:08:39 IST Reason: