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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(h) in U.P. Technical University Act, 2000

(h)[ "University" means a University established under Section 3.] [Section 2, Clause (h) Substituted, by U.P. Act No. 5 of 2010. Published in U.P. Gazette, Extra., Part-1, Section (ka), dated 16th February, 2010.]