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State of Uttar Pradesh - Section

Section 83 in Rules under the United Provinces Excise Act, 1910

83.

In addition to the Excise Commissioner and Additional Excise Commissioner the following classes of officers of the Excise Department have been appointed :
(1)Deputy Excise Commissioner.
(2)Assistant Excise Commissioner.
(3)Technical Officer.
(4)Superintendents of Excise.
(5)Excise Inspectors.
(6)Sub-Inspector of Excise.
(7)Excise Clerks.
(8)Tari Supervisors, and
(9)Excise constable.These officers exercise authority within the areas to which they are severally appointed.Assistant Excise Commissioner