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State of Uttar Pradesh - Section

Section 26A in The U.P. Zamindari Abolition and Land Reforms Act, 1950

26A. Definitions.

- In this Chapter and Schedule V, unless there is anything repugnant in the subject or context, the words and expressions "Custodian", "Evacuee" and "Evacuee Property" shall have the meaning assigned to them in the Administration of Evacuee Property Act, 1950.