Supreme Court - Daily Orders
Mahabir Prasad(D) Tr.Lrs. vs M/S. Dinesh Trading Co. on 3 January, 2014
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ITEM NO.39 Court No.6 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 7702 OF 2011
MAHABIR PRASAD(D) TR.LRS. Appellant (s)
VERSUS
M/S. DINESH TRADING CO. Respondent(s)
(Office report on default)
Date: 03/01/2014 This Appeal was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE T.S. THAKUR
(IN CHAMBERS)
For Appellant(s) Mr. Arvind Kumar Gupta,Adv.
For Respondent(s) Mr. K.K. Mohan,Adv.
UPON hearing counsel the Court made the following
O R D E R
Appellant to file Statement of Case within three months. Respondent to do so within three months thereafter.
|(Shashi Sareen) | |(P.S.N.Murthy) |
|Court Master | |Court Master |