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Supreme Court - Daily Orders

Mahabir Prasad(D) Tr.Lrs. vs M/S. Dinesh Trading Co. on 3 January, 2014

Î
ITEM NO.39                  Court No.6              SECTION IV



              S U P R E M E   C O U R T   O F    I N D I A
                           RECORD OF PROCEEDINGS
                      CIVIL APPEAL NO(s). 7702 OF 2011

MAHABIR PRASAD(D) TR.LRS.                             Appellant (s)

                   VERSUS

M/S. DINESH TRADING CO.                               Respondent(s)

(Office report on default)


Date: 03/01/2014    This Appeal was called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE T.S. THAKUR
                      (IN CHAMBERS)


For Appellant(s) Mr. Arvind Kumar Gupta,Adv.


For Respondent(s)           Mr. K.K. Mohan,Adv.


             UPON hearing counsel the Court made the following
                                 O R D E R

Appellant to file Statement of Case within three months. Respondent to do so within three months thereafter.





      |(Shashi Sareen)                            | |(P.S.N.Murthy)               |
|Court Master                               | |Court Master                   |