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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Himachal Pradesh - Subsection

Section 13(2) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(2)Every authorized document issued under this order shall be the property of the Government and the person to whom it is issued shall be responsible for its safe custody.