Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] State of Tamilnadu - Subsection Section 17(2)(k) in The Tamil Nadu Compulsory Censorship of Publicity Material Act, 1987 (k)the authority to whom appeal shall be preferred under sub-section (1) of section 8; and