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Gauhati High Court

Sahidur Rahman vs The State Of Assam And 7 Ors on 17 September, 2019

                                                                 Page No.# 1/2

GAHC010223812018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : WP(C) 7026/2018

         1:SAHIDUR RAHMAN
         S/O. LT. S.M. SAFIUR RAHMAN, EX-DPE, HAILAKANDI ATTACHED WITH
         SMO, SSA, ASSAM R/O. ROOM NO. 4D, PALACIA EXOTICA, SURVEY,
         BELTOLA, GUWAHATI-28, DIST. KAMRUP (M), ASSAM.

         VERSUS

         1:THE STATE OF ASSAM AND 7 ORS.
         REP. BY ITS COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM,
         EDUCATION ELEMENTARY DEPTT., DISPUR, GUWAHATI-06.

         2:MISSION DIRECTOR
          SARBA SIKSHA ABHIJAN KAHILIPARA
          GUWAHATI-19
          DIST. KAMRUP (M)
         ASSAM-781019.

         3:THE CHAIRMAN OF SSA
          CACHAR CUM DEPUTY COMMISSIONER CACHAR
          SILCHAR-788001.

         4:EXECUTIVE DIRECTOR
          SSA
         ASSAM
          KAHILIPARA
          GHY.-19.

         5:THE DY. COMMISSIONER
          HAILAKANDI-788151.

         6:DIST. MISSION COORDINATOR
          SARBA SIKSHA ABHIJAN
          DIST. HAILAKANDI
         ASSAM-788151.
                                                                                    Page No.# 2/2


            7:THE STATE PROJECT ENGINEER (SPE)
             SSA
            ASSAM
             GUWAHATI-19.

            8:NIBARAN DAS
             EX- DMC
             CACHAR (SINCE RETIRED) S/O. UNKNOWN
             HOUSE NO. 2 NEAR NAMGHAR DAWRKA NAGAR
             GUWAHATI-06
             P.O. AND P.S. DISPUR
             DIST. KAMRUP (M)
            ASSAM

Advocate for the Petitioner   : MR. M J BARUAH

Advocate for the Respondent : SC, SSA

BEFORE HON'BLE MR. JUSTICE N. KOTISWAR SINGH 17-09-2019 Heard Mr. A.K. Purkayastha, learned counsel for the petitioner. Also heard Mr. J. Abedin, learned Standing Counsel, Education (Elementary) Department and Mr. S.P. Bhattacharjee, learned Standing Counsel, SSA for the respondents.

Admitted for hearing.

List the case for hearing on 22.10.2019.

JUDGE Comparing Assistant