Gauhati High Court
Sahidur Rahman vs The State Of Assam And 7 Ors on 17 September, 2019
Page No.# 1/2
GAHC010223812018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 7026/2018
1:SAHIDUR RAHMAN
S/O. LT. S.M. SAFIUR RAHMAN, EX-DPE, HAILAKANDI ATTACHED WITH
SMO, SSA, ASSAM R/O. ROOM NO. 4D, PALACIA EXOTICA, SURVEY,
BELTOLA, GUWAHATI-28, DIST. KAMRUP (M), ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 7 ORS.
REP. BY ITS COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM,
EDUCATION ELEMENTARY DEPTT., DISPUR, GUWAHATI-06.
2:MISSION DIRECTOR
SARBA SIKSHA ABHIJAN KAHILIPARA
GUWAHATI-19
DIST. KAMRUP (M)
ASSAM-781019.
3:THE CHAIRMAN OF SSA
CACHAR CUM DEPUTY COMMISSIONER CACHAR
SILCHAR-788001.
4:EXECUTIVE DIRECTOR
SSA
ASSAM
KAHILIPARA
GHY.-19.
5:THE DY. COMMISSIONER
HAILAKANDI-788151.
6:DIST. MISSION COORDINATOR
SARBA SIKSHA ABHIJAN
DIST. HAILAKANDI
ASSAM-788151.
Page No.# 2/2
7:THE STATE PROJECT ENGINEER (SPE)
SSA
ASSAM
GUWAHATI-19.
8:NIBARAN DAS
EX- DMC
CACHAR (SINCE RETIRED) S/O. UNKNOWN
HOUSE NO. 2 NEAR NAMGHAR DAWRKA NAGAR
GUWAHATI-06
P.O. AND P.S. DISPUR
DIST. KAMRUP (M)
ASSAM
Advocate for the Petitioner : MR. M J BARUAH
Advocate for the Respondent : SC, SSA
BEFORE HON'BLE MR. JUSTICE N. KOTISWAR SINGH 17-09-2019 Heard Mr. A.K. Purkayastha, learned counsel for the petitioner. Also heard Mr. J. Abedin, learned Standing Counsel, Education (Elementary) Department and Mr. S.P. Bhattacharjee, learned Standing Counsel, SSA for the respondents.
Admitted for hearing.
List the case for hearing on 22.10.2019.
JUDGE Comparing Assistant