Delhi High Court - Orders
Eveready Industries India Ltd vs Kkr India Financial Services Limited & ... on 31 January, 2022
Author: Vipin Sanghi
Bench: Vipin Sanghi, Rekha Palli
$~2.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 2/2021, CM APPL. 173/2021 & CM APPL.
2166/2021
EVEREADY INDUSTRIES INDIA LTD. ..... Appellant
Through Mr. Darius Khambata, Sr. Adv. with
Mr. Padam Khaitan, Mr. Jeevan
Ballav Panda, Ms. Shalini Sati
Prasad, Mr. Satish Padhi, Ms. Meher
Tandon, Mr. Gaurav Sharma and
Mr. Pheroze F. Mehta, Advs.
versus
KKR INDIA FINANCIAL SERVICES LIMITED & ANR
..... Respondent
Through Mr. Neeraj Kishan Kaul & Mr. Akhil
Sibal, Sr. Advs. with Mr.
Yashvardhan, Mr. Murtaza Somjee,
Ms. Smita Kant, Ms. Kritika Nagpal,
Ms. Bhavya Bhatia, Ms. Anwesha
Dasgupta, Ms. Vatsala Khandelwal,
Mr. Shantanu Parashar, Advs. for
Respondent No. 1 and 2.
Mr. Sanjoy Ghose with Mr. Rhishabh
Jetley, Mr. Sumedh Rishi Advs. for
R-3 to 6 & 9.
+ FAO(OS) (COMM) 5/2021, CM APPL. 1055/2021, CM APPL.
5959/2021 & CM APPL. 6031/2021
MCLEOD RUSSEL PVT. LTD. ..... Appellant
Through Mr. Sandeep Sethi, Sr. Adv. with
Mr. Kumar Shashank, Mr. Padam
Khaitan, Mr. Jeevan Ballav Panda,
Ms. Shalini Sati Prasad, Mr. Satish
Padhi, Ms. Meher Tandon, Mr.
Gaurav Sharma, Mr. Sidhant Kumar,
and Mr. Aviral Kapoor, Advs.
Signature Not Verified
Digitally Signed
By:BHUPINDER SINGH
ROHELLA
Signing Date:31.01.2022
19:24:23
versus
KKR INDIA FINANCIAL SERVICES LIMITED & ANR.
..... Respondent
Through Mr. Neeraj Kishan Kaul & Mr. Akhil
Sibal, Senior Advocates, Mr.
Yashvardhan, Mr. Murtaza Somjee,
Ms. Smita Kant, Ms. Kritika Nagpal,
Ms. Bhavya Bhatia, Ms. Anwesha
Dasgupta, Ms. Vatsala Khandelwal,
Mr. Shantanu Parashar, Advocates for
Respondent No. 1 and 2
Mr. Sanjoy Ghose with Mr. Rhishabh
Jetley, Mr. Sumedh Rishi Advs for R-
3 to 6 & 9.
Mr. P. Chidambaram, Sr. Adv. with
Mr. Anand Shankar Jha & Mr. Arpit
Gupta, Advs. for RBL Bank in CM
APPL. 5959/2021 & CM APPL.
6031/2021
+ FAO(OS) (COMM) 6/2021
MCNALLY BHARAT ENGINEERING COMPANY LIMITED
..... Appellant
Through Mr. Jayant Mehta with Mr. Padam
Khaitan, Mr. Jeevan Ballav, Ms.
Shalini Sati Prasad, Mr. Satish Padi,
Ms. Meher Tandon and Mr. Gaurav
Sharma, Advs.
Versus
KKR INDIA FINANCIAL SERVICES LIMITED & ANR.
..... Respondent
Through Mr. Neeraj Kishan Kaul & Mr. Akhil
Sibal, Sr. Advs., Mr. Yashvardhan,
Mr. Murtaza Somjee, Ms. Smita Kant,
Signature Not Verified
Digitally Signed
By:BHUPINDER SINGH
ROHELLA
Signing Date:31.01.2022
19:24:23
Ms. Kritika Nagpal, Ms. Bhavya
Bhatia, Ms. Anwesha Dasgupta, Ms.
Vatsala Khandelwal, Mr. Shantanu
Parashar, Advs. for Respondent No. 1
and 2
Mr. Sanjoy Ghose with Mr. Rhishabh
Jetley, Mr. Sumedh Rishi Advs. for
R-3 to 6 & 9.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 31.01.2022 The judgment in these appeals was reserved on 07.04.2021. On account of the large volume of the case, and due to heave rush of work, the preparation and pronouncement of the judgment has got delayed. Though, we took copious notes, and also called for the written submissions by the parties, which have been filed, looking to the passage of time, we consider it appropriate to list the matter to enable the counsels to refresh us with an outline of the submissions advanced by them.
For that purpose, list the matter on 03.02.2022 at 04:00 P.M. The Court Master shall inform all the counsels on record in advance of this order, and the date fixed so that they are ready to present their outline of arguments advanced on the same day.
VIPIN SANGHI, J REKHA PALLI, J JANUARY 31, 2022 N.Khanna Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:31.01.2022 19:24:23