Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(26A) in Karnataka Municipal Corporations Act, 1976 (26A)[ "population" means the population as ascertained at the last preceding census of which relevant figures have been published.] [Inserted by Act 35 of 1994 w.e.f. 1.6.1994.]
